Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Article 56(1)] [Article 56] [Constitution] Constitution Subarticle Article 56(1)(c) in Constitution of India (c)the President shall, notwithstanding the expiration of his term, continue to hold office until his successor enters upon his office,