Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177] [Entire Act] State of Rajasthan - Subsection Section 177(2) in Rajasthan Municipalities Act, 2009 (2)The provisions of Section 166 to 172 shall be applicable mutatis mutandis for the project or scheme approved under sub-Section (4) of Section 174.