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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(2)(b) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(b)to entrust the management of any such land or any rights therein to the Gram Panchayat of the village established under any law for time being in force.