Section 14 in Telangana Probation of Offenders Act, 1936
14. Saving of the operation of certain enactments.
- Nothing in this Act shall affect the provisions of section 31 of the Reformatory Schools Act, 1897, or [the Andhra Pradesh (Andhra Area) Children Act, 1920] [Andhra Area Act repealed by Act No. 26 of 1979.] or [the Telangana Borstal Schools Act, 1925] [Adapted by G.O.Ms.No. 45, Law (F) Department, dated 01.06.2016.].
