Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(c) in Rajasthan Land Revenue Act 1956

(c)expenses of cultivation and the cost to the cultivator of maintaining himself and his family;