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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(1) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(1)The posts at the Institute shall be filled by advertisement on all India basis :Provided that the ratio between the direct recruitment and promotion posts for posts other than that of the Director or the Deputy Director shall be as per the recruitment rules.