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Union of India - Section

Section 1244 in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

1244.

[31st March, 1978]An Act to provide for the acquisition and transfer of the undertaking of Hindustan Tractors Limited, Vishwamitri, Vadodara, for the purpose of ensuring the continuity of production of goods which are vital to meet the needs of the general public and for matters connected therewith or incidental thereto.