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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(6) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(6)The decisions of the Town Vending Committee shall be put on the notice board of the Town Vending Committee and may also be displayed on the website of the local authority, wherever such websites is existing.