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Madhya Pradesh High Court

Smt. Chatra Bai vs Shri Bhagwandas Kachi on 26 February, 2018

THE HIGH COURT OF MADHYA PRADESH MCC-551-2018 (SMT. CHATRA BAI Vs SHRI BHAGWANDAS KACHI) 1 Jabalpur, Dated : 26-02-2018 As prayed by learned counsel for the applicants, list the matter after a week alongwith S.A. No.433/2001.

(SUBODH ABHYANKAR) sh JUDGE e ad vc Pr a Digitally signed by hy VARSHA CHOURASIYA Date: 2018.02.27 11:14:13 +05'30' ad M of rt ou C h ig H