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Chander Bhan (D) Through Lr Sher Singh vs Mukhtiar Singh on 12 October, 2023

     ITEM NO.7                         REGISTRAR COURT. 2                  SECTION IV-B

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR SH. VIVEK SAXENA

     Petition(s) for Special Leave to Appeal (C)                           No(s).   4134/2020

     CHANDER BHAN (D) THROUGH LR SHER SINGH                                       Petitioner(s)

                                                             VERSUS

     MUKHTIAR SINGH & ORS.                                                        Respondent(s)



     Date : 12-10-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                         Mr. Jitesh Malik, Adv.
                                         Mr. Sunny Vashist, Adv.
                                         Mr. Parveen Kumar, Adv.
                                         Mr. Satish Kumar, AOR

     For Respondent(s)
                                         Dr. Surender Singh Hooda, AOR
                                         Mr. Shaurya Lamba, Adv.
                                         Mr. Amit Kumar, Adv.
                                         Mr. Sumit Kumar, Adv.
                                         Ms. Bano Deswal, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent Nos. 1 and 2 have already filed the counter affidavit.

Respondent No.5 has been deleted from the array of parties.

Ld. Counsel for petitioner has filed proof of publication in respect of respondent Nos. 3 and 4, there is no appearance.

Court, under the rules.

VIVEK SAXENA Registrar MG