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[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of Telangana - Subsection

Section 279(1) in Telangana Panchayat Raj Act, 2018

(1)The Government may, by notification, authorize any officer or person to exercise any of the powers vested in them by this Act except the power to make rules and may, in like manner, withdraw such authority.