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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

(1)Any Forest Officer/ Official, not below the rank of a forest guard or any police officer, not below the rank of Sub-Inspector, may require any person rafting or conveying/timber, as aforesaid, to produce the transit pass for inspection at any time