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State of Assam - Section

Section 11 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

11.

The above rules shall apply mutatis mutandis for registration of Law Lyngdoh, Law Kyntang, Law Niam, Law Adong and Law Shnong and, in each case, the person incharge of management of such forests shall be called upon to furnish the necessary information in respect thereof.Registration of Protected Forests and Green Blocks[Section 4 (d) and (e)]