Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in The Securities Contracts (Regulation) Act, 1956 (2)All contracts in contravention of the provisions of sub-section (1) entered into after the date of notification issued thereunder shall be illegal.
