Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Jammu-Kashmir - Subsection Section 13A(3) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997 (3)The terms and conditions for appointment to the Advisory Committee shall be such as may be prescribed by the Government.
