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[Cites 0, Cited by 0] [Section 276] [Entire Act]

State of West Bengal - Subsection

Section 276(6) in The West Bengal Motor Vehicles Rules, 1989

(6)The inspecting authority so specified shall be entitled to inspect any motor vehicle fitted with a producer has plant at any public place or any garage or to require by notice, in writing, the owner of any such vehicle to produce it for inspection whenever necessary.