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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Sikkim - Subsection

Section 93(e) in Sikkim Urban and Regional Planning and Development Act, 1998

(e)For the purpose of realizing properties, funds and dues referred to in clause (c) above, the functions of the authorities mentioned in clause (a) above shall be discharged by the Authority.