Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(3) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(3)Fifteen clear days' notice for an ordinary meeting and three clear day's for a special meeting, specifying the time and place to which such meeting is to be held and the business to be transacted thereat shall be given by the Member-Secretary to the members.