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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(b) in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004

(b)All interconnect agreements entered into by broadcasters, direct to home operators, head ends in the sky operators, multi-system operators and cable operators throughout the territory of India; and