Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(5) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 (5)The Chairman of the Board of Trustee shall be the Director General, Bureau, who shall implement the National Mission for Enhanced Energy Efficiency.
