The Public Prosecutor and the Assistant Public Prosecutor when employed at their respective stations, subject to any special order of the Legal Remembrancer, entitled to a daily fee of Rs. 40 for a day's work irrespective of the number of cases or appeals he conducts in the day except that for any day on which he appears only in a case or appeal which is adjourned without hearing and that for bail petitions, he shall be entitled only to a fee of Rs. 16.
