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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(20) in The Bombay University Act, 1974

(20)"Management" means the trustees or the managing or governing body, by whatever name called, of any trust registered under the Bombay Public Trusts Act, 1950, or any society registered under the Societies Registration Act, 1860, under whose management one or more colleges or institutions are conducted and admitted to the privileges of the University;[(20-a) "Other Backward Classes" means and includes such classes or parts of or groups within such classes as are declared, from time to time, by the State Government to be Other Backward Classes;] [Clause (20-a) was inserted by Maharashtra 7 of 1993, section 2.]