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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(3)The fund shall consist of-
(a)contribution by the Government;
(b)fund available at the credit of the forfeiture account in the Tamil Nadu Handloom Weavers Savings and Security Scheme in public deposit account as on the last day of the financial year 1991 and subsequent years;
(c)deposits by the Primary Co-operative Societies admitted into the scheme;
(d)subscription by the members coming under the scheme;
(e)any other contribution coming under the scheme.