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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Cotton Control Act, 1952

(b)"cotton" includes cotton plant ginned and unginned cotton, cotton waste and cotton seed; under Madras Ordinance VI of 1952, shall be deemed to have been issued, passed, taken or done in the exercise of the powers conferred by or under this Act.