Allahabad High Court
M/S Mahindra & Mahindra Financial ... vs State Of U.P. Thru Prin. Secy. Home & ... on 5 August, 2010
Bench: Raj Mani Chauhan, Virendra Singh
Court No. - 20 Case :- MISC. BENCH No. - 4135 of 2009 Petitioner :- M/S Mahindra & Mahindra Financial Services Ltd. & Ors. Respondent :- State Of U.P. Thru Prin. Secy. Home & Others Petitioner Counsel :- Amol Kumar Respondent Counsel :- G.A.,L J Maurya Hon'ble Raj Mani Chauhan,J.
Hon'ble Virendra Singh,J.
List revised.
None appears on behalf of the petitioners to press this petition. The petition is, therefore, dismissed for want to prosecution. Interim order, if any, stands vacated. Order Date :- 5.8.2010 Sanjay