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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 10(3) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(3)The real estate agent shall also submit all the updated documents set out in clauses (a) to (e) of sub-rule (1) of rule 8 at the time of application for renewal.