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State of Punjab - Section

Section 27 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

27. Interim Orders.

- The Commission may pass at any stage, in any proceeding before it, such interim orders, including interim ex-parte orders that it may consider appropriate, to, amongst other things, protect the interest of any of the parties to the proceedings or any other person including consumers or any class or classes of consumers.