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Delhi High Court - Orders

Bosch Chassis System India Pvt. Ltd vs Director General Of Foreign Trade & Ors on 19 January, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11039/2020
                                                BOSCH CHASSIS SYSTEM INDIA PVT. LTD. ..... Petitioner
                                                             Through: Ms. Archana Sharma, Mr. Navneet,
                                                                       Ms. Mahak Nayyar and Ms. Preeti
                                                                       Mishra, Advocates.
                                                             versus

                                                DIRECTOR GENERAL OF
                                                FOREIGN TRADE & ORS.                                                            ..... Respondents
                                                             Through:                                          Mr. Ravi Prakash, CGSC with
                                                                                                               Mr. Taha Yasin, Advocate for R-1.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 19.01.2024

1. The counsel for the petitioner stated that the contents as mentioned in the rejoinder be taken as final submissions on behalf of the petitioner.

2. The respondents are directed to file their written submissions along with the case laws relied upon within 02 weeks from today with advance copy to the counsel for the petitioner.

3. List on 28.03.2024.

DR. SUDHIR KUMAR JAIN, J JANUARY 19, 2024 N This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:05:05