Delhi High Court - Orders
Bosch Chassis System India Pvt. Ltd vs Director General Of Foreign Trade & Ors on 19 January, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11039/2020
BOSCH CHASSIS SYSTEM INDIA PVT. LTD. ..... Petitioner
Through: Ms. Archana Sharma, Mr. Navneet,
Ms. Mahak Nayyar and Ms. Preeti
Mishra, Advocates.
versus
DIRECTOR GENERAL OF
FOREIGN TRADE & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC with
Mr. Taha Yasin, Advocate for R-1.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 19.01.2024
1. The counsel for the petitioner stated that the contents as mentioned in the rejoinder be taken as final submissions on behalf of the petitioner.
2. The respondents are directed to file their written submissions along with the case laws relied upon within 02 weeks from today with advance copy to the counsel for the petitioner.
3. List on 28.03.2024.
DR. SUDHIR KUMAR JAIN, J JANUARY 19, 2024 N This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 02:05:05