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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(j) in Rajasthan Motor Vehicles Taxation Rules, 1951

(j)[] [Added by Dated 11-2-59 Published in Rajasthan Gazette, dated 12-03-1959] Motor Vehicle of other States visiting Rajasthan under reciprocal [agreement published in the Official Gazette under section 63(3B) of the Motor Vehicles Act, 1939.] [Substituted by Dated 03-01-74 Published in Rajasthan Gazette, dated 03-01-1974]