Karnataka High Court
Dr.Manjit Singh vs Union Of India on 3 February, 2010
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 3m DAY OF FEBRUARY 2010
BEFORE I "
THE HONBLE MR. JUSTICE AJIT J.oUI\II;I:Iz$;I;;' I.
WRIT PETITION No.32457/I2oo9IoM--E7Res)I E E
BETWEEN :
Dr.Mar1_}'it Singh. MDS [Ortho],'--._
Aged about 57 years, E
S/o.Mr.Awatar Singh, V _
Faculty, IDRRCDE.
No.665, 100 Feet Road.
Indiranagar, _ '
Bangalore -- 560 038.
(B32 Advjs
AND:
1. UrI';'or1 of Ir.1Vd'i:<I?_V"
.....
VA D_e'pt. Ministry of Health, . L V'NevJIADe1t1.i%~._ 111 O 001. ._F<e,presented::"ojz its Pruincipal' Seeretary.
The Dvetlltal Council of India, V ';'&EWan¥E--Ga1ib Marg, «fiofla Road, New De1h1'-110 002, '-Represented by its Secretary.
' "".IVV;3"IHIndian Orthodontic Society.
Ground Floor.
Bapuji Dental College, igmhaiawn.
Davanagere -~ 577 004.
Represented by its Hon.Seoretary. ...RESPONDENTS_.._ __ [By Sri.Ka1yan Basavara}, ASG for R1) This writ petition is filed under Artioles._'f2e26.V:a«nd V C' 227 of the Constitution of India with"a-«praye1ji,o"vd_eoiai%e that Ciause 18(i] of the Constitution ofthve R3,._is- i1ie'g.al;u,A ultra Vires and unconstitutional '7and_ against . pu'h_1io_V"
policy.
This writ petition coming_::or1:_ for orders}. this day, the Court made the fo11o'v.ring:.~ii' ' ' Learned coiins-ei petitioner has filed a of Vwrit petition.
2. Meinohiis g'rante'd.,a"_Petition stands dismissed as Sd/-
JUDGE C sys