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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(2) in Poona University Act, 1974

(2)Any members of any authority or body of the University other than a nominee of the Chancellor or the State Government may resign his office by writing and signature under his hand addressed to the Vice-Chancellor, and on the Vice-Chancellor accepting the designation, the office of such members shall fall vacant.