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State of West Bengal - Section

Section 8 in The West Bengal State Health Service Act, 1990

8. Cadre of West Bengal Health Service.

- The cadre of the West Bengal Health Service shall consist of such non-teaching posts as may be prescribed and [* * * * * * * * *] [Words 'shall include such other posts to form a cadre for Public Health-cum-Administration as a separate unit as may be' omitted by W.B. Act 26 of 2003.] notified by the State Government from time to time.