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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(iii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iii)formulating proposals about the construction, reconstruction and repairs of civil works under the Panchayat and generally the maintenance and development of the value of immovable property vested in or entrusted to the management of the Panchayat;