Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Rajasthan - Subsection Section 83(2) in Rajasthan Civil Services (Pension) Rules, 1996 (2)The Head of Office shall retain a copy of each of the Forms referred to in sub rule (1) for his records.
