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State of Rajasthan - Section

Section 31 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

31. Fines and Penalties.

- Gram Sabha may pass resolution for levy of suitable fine on persons involving themselves in taking intoxicants in public places, quarreling with women in drinking state, beating wives etc. in view to restrict evils of drinking in society.