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Supreme Court - Daily Orders

M/S Apl Apollo Tubes Ltd. Thr. General ... vs Deputy Commissioner Commercial Tax on 20 September, 2018

      ITEM NO.46                          REGISTRAR COURT. 2                SECTION III-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MANOJ JAIN

      Civil Appeal               No(s).    1581/2018

      M/S APL APOLLO TUBES LTD. THR. GENERAL MANAGER TAXATIONAppellant(s)

                                                       VERSUS

      DEPUTY COMMISSIONER COMMERCIAL TAX & ANR.                         Respondent(s)



      Date : 20-09-2018 This appeal was called on for hearing today.


      For Appellant(s)                 Mr.R.S.Sharma,Adv.
                                       Mr. Deepak Goel, AOR

      For Respondent(s)
                                       Mr. Sanjay Kumar Tyagi, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Service is complete. Ld.counsel for the appellant has already filed the affidavit of valuation and requisite court fee.

Ld.counsel for the parties have not filed any statement of case within the prescribed period. Registry is directed to process the matter for being listed before the Hon’ble Court as per rules.

MANOJ JAIN Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.09.22 12:57:13 IST Reason: