Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. Thr. General ... vs Deputy Commissioner Commercial Tax on 20 September, 2018
ITEM NO.46 REGISTRAR COURT. 2 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MANOJ JAIN
Civil Appeal No(s). 1581/2018
M/S APL APOLLO TUBES LTD. THR. GENERAL MANAGER TAXATIONAppellant(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
Date : 20-09-2018 This appeal was called on for hearing today.
For Appellant(s) Mr.R.S.Sharma,Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
Mr. Sanjay Kumar Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. Ld.counsel for the appellant has already filed the affidavit of valuation and requisite court fee.
Ld.counsel for the parties have not filed any statement of case within the prescribed period. Registry is directed to process the matter for being listed before the Hon’ble Court as per rules.
MANOJ JAIN Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.09.22 12:57:13 IST Reason: