Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 9 in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958 9. Notice of demand. - The notice of demand to be issued under subsection (1) of section 9 shall be in Form VI.
