Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(3)(i) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973 (i)every member holding posts in any of the categories governed by the Tamil Nadu Municipal Public Health Service Regulations, 1970.