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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(2)(b) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(b)to retain on the roles of the University any student whose academic record is below the minimum standard required for the award of a degree, diploma or other academic distinction; or