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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(c) in The Andhra Pradesh Revenue Summonses Act, 1869

(c)the scale of allowances payable to persons summoned to give evidence and their deposit by parties at whose instance the summons are issued ;