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State of Rajasthan - Section

Section 314 in Rajasthan Land Revenue (Land Records) Rules, 1957

314. [ Application of C.C.A. Rules. [Substituted by GSR 52, Dated 8-7-86; published in Rajasthan Gazette Part IV-C(I), Dated 14-8-86, p. 145.]

- The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 shall apply in the matter of disciplinary action against Sadar Qanungo].