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[Cites 0, Cited by 15] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)between a member, past member and persons claiming through a member, past member or deceased member and the multi-State co-operative society, its board or any officer, agent or employee of the multi-State co-operative society or liquidator, past or present, or