Supreme Court - Daily Orders
P Somaraju vs The State Of Andhra Pradesh on 20 August, 2015
ITEM NO.31 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 1770/2014
P SOMARAJU Appellant(s)
VERSUS
STATE OF A.P. Respondent(s)
Date : 20/08/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Y. Raja Gopala Rao,Adv.
For Respondent(s)
Mr. D. Mahesh Babu,Adv.
Mr. Krishna K. Singh, Adv.
Mr. S. Udaya K. Sagar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of notice of lodgement of petition of appeal is complete.
Original record has been received from the Courts below. The Ld. Counsel for the appellant has requested four weeks' time to file the additional documents. Be filed, as assured.
List again on 28.10.2015.
(RACHNA GUPTA) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2015.08.22 12:45:04 IST Reason: