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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(10) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(10)It shall be lawful for the Vice-Chancellor to issue, from time to time, any direction to the Principal of a college in which post-graduate teaching is conducted under clause (15) of section 4 and such Principal shall comply with all such directions accordingly.