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Supreme Court - Daily Orders

Vijay Kumar Upadhyay vs Union Of India on 17 February, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

     ITEM NO.35                               COURT NO.11                  SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1704/2023

     (Arising out of impugned final judgment and order dated 12-10-2022
     in WP No. 9253/2019 passed by the High Court Of Judicature At
     Bombay)

     VIJAY KUMAR UPADHYAY                                                  Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)

     ( IA No.15063/2023-CONDONATION OF DELAY IN FILING and IA
     No.15064/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )

     Date : 17-02-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA


     For Petitioner(s)                   Ms. Maheravish Rein, Adv.
                                         Ms. Shamshravish Rein, Adv.
                                         Mr. Aldanish Rein, AOR
                                         Mr. S R Singh, Sr. Adv.
                                         Mr. Aniruddha Purushotham, Adv.
                                         Mr. Maneesh Pathak, Adv.
                                         Mr. Amid Bidhuri, Adv.
                                         Mr. Vimal Pani, Adv.
                                         Ms. Jyoti Sharma, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Signature Not Verified

(NIRMALA NEGI) Digitally signed by NIRMALA NEGI Date: 2023.02.18 (VIDYA NEGI) COURT MASTER (SH) 11:28:21 IST Reason: ASSISTANT REGISTRAR