Supreme Court - Daily Orders
Vijay Kumar Upadhyay vs Union Of India on 17 February, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.35 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 1704/2023
(Arising out of impugned final judgment and order dated 12-10-2022
in WP No. 9253/2019 passed by the High Court Of Judicature At
Bombay)
VIJAY KUMAR UPADHYAY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.15063/2023-CONDONATION OF DELAY IN FILING and IA
No.15064/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 17-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Ms. Maheravish Rein, Adv.
Ms. Shamshravish Rein, Adv.
Mr. Aldanish Rein, AOR
Mr. S R Singh, Sr. Adv.
Mr. Aniruddha Purushotham, Adv.
Mr. Maneesh Pathak, Adv.
Mr. Amid Bidhuri, Adv.
Mr. Vimal Pani, Adv.
Ms. Jyoti Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Signature Not Verified(NIRMALA NEGI) Digitally signed by NIRMALA NEGI Date: 2023.02.18 (VIDYA NEGI) COURT MASTER (SH) 11:28:21 IST Reason: ASSISTANT REGISTRAR