Delhi High Court - Orders
Doc.) Rain Cii Carbon (Vizag) Ltd vs Union Of India & Ors on 2 June, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~18to20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
18
+ LPA 25/2021 & CM APPLS. 2070/2021 (Stay) & 13380/2021 (Addl.
Doc.)
RAIN CII CARBON (VIZAG) LTD. ..... Appellant
Through Ms. Shivani Khandekar, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Chetan Sharma, Ld. ASG with
Mr. Ripudaman Bharadwaj, CGSC
with Mr. Sahaj Garg, Mr. Amit Gupta,
Mr. Vinay Yadav, Mr. Akshay
Gadeock & Mr. Kushagra Kumar,
Advocates for R-1&2
Mr. Vineet Malhotra, for DGFT
Mr. Amit Sibal, Sr. Adv. with
Mr. Ashish Prasad, Ms. Mukta Dutta,
Mr. Abhishek Shivpuri, Mr. Ankur
Kashyap, Mr. Rohit Rajershi &
Mr. Sparsh Prasad, Advocates for R-3
19
+ LPA 70/2021 & CM APPL. 6050/2021 (Stay)
INDIA CARBON LIMITED & ANR. ..... Appellants
Through Mr. Gaurav Kejriwal, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Chetan Sharma, Ld. ASG with
Mr. Ripudaman Bharadwaj, CGSC
with Mr. Sahaj Garg, Mr. Amit Gupta,
Mr. Vinay Yadav, Mr. Akshay
Gadeock & Mr. Kushagra Kumar,
Advocates for R-1&2
Mr. Vineet Malhotra, for DGFT
Mr. Amit Sibal, Sr. Adv. with
Mr. Ashish Prasad, Ms. Mukta Dutta,
Signature Not Verified
Digitally Signed By:SHIV
KUMAR
Signing Date:10.06.2021
07:02:59
Mr. Abhishek Shivpuri, Mr. Ankur
Kashyap, Mr. Rohit Rajershi &
Mr. Sparsh Prasad, Advocates for R-3
20
+ LPA 71/2021 & CM APPL. 6056/2021 (Stay)
PETRO CARBON AND CHEMICALS
PRIVATE LIMITED ..... Appellant
Through Mr. Dhananjaya Mishra &
Mr. Arnav Dash, Advocates
versus
DIRECTORATE GENERAL OF
FOREIGN TRADE & ORS. ..... Respondents
Through Mr. Chetan Sharma, Ld. ASG with
Mr. Ripudaman Bharadwaj, CGSC
with Mr. Sahaj Garg, Mr. Amit Gupta,
Mr. Vinay Yadav, Mr. Akshay
Gadeock & Mr. Kushagra Kumar,
Advocates for R-1&2
Mr. Vineet Malhotra, for DGFT
Mr. Amit Sibal, Sr. Adv. with
Mr. Ashish Prasad, Ms. Mukta Dutta,
Mr. Abhishek Shivpuri, Mr. Ankur
Kashyap, Mr. Rohit Rajershi &
Mr. Sparsh Prasad, Advocates for R-3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 02.06.2021 Proceedings have been conducted through video conferencing. List on 12.08.2021.
CHIEF JUSTICE JYOTI SINGH, J JUNE 2, 2021/rk Signature Not Verified Digitally Signed By:SHIV KUMAR Signing Date:10.06.2021 07:02:59