Section 5 in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000
5. Restriction on sale or distribution of liquefied petroleum gas below or in excess of the standard weight. -
No Government Oil Company, distributor or parallel marketeer shall supply, sell or distribute to a consumer liquefied petroleum gas in cylinders which contains less than or in excess of the weight of liquefied petroleum gas specified in the Schedules II and III or as indicated on the cylinder.
