Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Kerala - Subsection Section 50(3) in The SreeNarayanaGuru Open University Act, 2021 (3)Every Statute passed by the Syndicate shall be submitted to the Chancellor and he may give his assent thereto, or send it back to the Syndicate for reconsideration.
