Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 22 in The Haryana Canal and Drainage Rules, 1976 22. Report of closures [Section 27]. - Immediate report shall be made to Superintending Canal Officer of all closures under clause (a) or clause (b) of sub-section (1) of Section 27.
