Karnataka High Court
Sri. Jagadish S/O Anavasu Baddi vs Shri Siddharoodha Math Trust Committee on 7 April, 2022
Author: Suraj Govindaraj
Bench: Suraj Govindaraj
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CRP No. 100046 of 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD
BENCH
DATED THIS THE 07TH DAY OF APRIL, 2022
BEFORE
THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
CIVIL REVISION PETITION NO. 100046 OF 2022 (-)
BETWEEN:
1. SRI. JAGADISH S/O ANAVASU BADDI
AGE. 62 YEARS, OCC. BUSINESS,
C/O. MOHAN RADIO AND ELECTRIC WORKS,
MARATHA GALLI,
HUBBALLI
...PETITIONER
(BY SRI. PRAKASH.K.JAWALKAR.,ADVOCATE)
AND:
SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
HUBLI. BY ITS TRUSTEES.
1.
KENCHANAGOUDA LINGANAGOUDA PATIL,
AGE: 69 YEARS, OCCPUATION ADVOCATE
RESIDING AT REDDY COLONY, SARSHWATHPUR,
DHARWAD 580002
2. DEVENDRAPPA DYAMAPPA MALAGI.
AGE: 67 YEARS, OCC: RETIRED,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI.
DIST: DHARWAD 580025
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CRP No. 100046 of 2022
3. DR. BASANAGOUDA V. SANKANAGOUDAR.
AGE: 47 YEARS, OCC: MEDICAL PRACTITIONER,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH, HUBLI. 580024
4. SMT. VIJAYALAKSHMI V. PATIL.
AGE: 44 YEARS, OCC: SOCIAL WORK,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH, HUBLI.
5. SIDDHARAMAPPA IRABASAPPA KALKUR.
AGE: 68Y EARS, OCC:RETIRED,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580024
SHIVARUDRAPPA DANAPPA UKKALI.
6.
AGE : 75 YEARS, OCC: RETIRED,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580030
SHAMANAND BALAPPA PUJERI.
7.
AGE: 50 YEARS, OCC: ADVOCATE,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH, HUBLI. 511233
GANAPATI SHIVAPPA NAIK.
8.
AGE: 72 YEARS, OCC: BUSINESS,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580024
HANAMANT TIMMAJI KOTABAGI.
9.
AGE : 50 YEARS, OCC: BUSINESS,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580007
10. DHARANEDRA BHARAMAPPA JAVALI.
AGE : 73 YEARS, OCC: BUSINESS,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
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CRP No. 100046 of 2022
SIDDHAROODHA MATH,HUBLI. 580023
11. MAHESH CHANDRAPPA HANAGODI.
AGE : 55 YEARS, OCC: SOCIAL WORK,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 581115
12. KOTTURESHWAR KADAPPA TERAGUNTE.
AGE : 66 YEARS, OCC: ADVOCATE,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580007
13. YALLAPPA ADIVEPPA DODDAMANI.
AGE : 73 YEARS, OCC: AGRICULTURE,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580030
NARAYANPRASAD APPAPRASAD PATHAK.
14. AGE : 58 YEARS, OCC: BUSINESS,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580024
15. JAGADISH LAXMANSA MAGAJIKONDI.
AGE : 59 YEARS, OCC: ADVOCATE,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI.580030
16.
DR.GOVIND GUNDACHARYA MANNUR.
AGE : 80 YEARS, OCC: MEDICAL PRACTITIONER,
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI.580032
PRAKASH SIDDAPPA UDIKERI.
17. AGE : 56 YEARS, OCC: ADVOCATE,
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CRP No. 100046 of 2022
C/O: SHRI SIDDHAROODHA MATH TRUST COMMITTEE,
SIDDHAROODHA MATH,HUBLI. 580004
SHANKARSA S/O AMBASA HABIB
18.
AGE 67 YEARS OCC BUSINESS
R/O MARATHAGALLI HUBLI 580020
19. ANNASA S/O AMBASA HABIB
AGE 64 YEARS OCC BUSINESS
R/O MARATHAGALLI HUBLI 580020
20. YALLAPPA C. BHANDAGE
AGE 62 YEARS OCC BUSINESS
R/O MARATHAGALLI, HUBLI. 580020
21.
BHIMAPPA DURGAPPA TERDAL
AGE 73 YEARS OCC BUSINESS
R/O MARATHAGALLI HUBLI. 580020
...RESPONDENTS
THIS CRP IS FILED UNDER SEC.115 OF CPC, PRAYING TO CALL
FOR RECORDS OF SMALL CAUSE NO.36/2012 FROM THE FILE OF THE
II ADDITIONAL CIVIL JUDGE(SENIOR DIVISION) HUBBALLI,
EXAMINE THE LEGALITY AND CORRECTNESS OF AND TO SET ASIDE
THE IMPUGNED ORDER AT ANNEXURE-E DATED 11.11.2021 PASSED
BY THE II ADDITIONAL CIVIL JUDGE(SENIOR DIVISION) HUBBALLI
DISMISSING I.A.NO.2 FILED UNDER ORDER VII RULE 11 READ WITH
SECTION 151 OF THE CODE OF CIVIL PROCEDURE THEREBY
REJECTING THE PLAINT IN SMALL CAUSE NO.36/2012 BEFORE THE
FILED OF II ADDITIONAL CIVIL JUDGE(SENIOR DIVISON) HUBBALLI.
THIS PETITION COMING ON FOR ADMISSION, THIS DAY, THE
COURT MADE THE FOLLOWING:
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CRP No. 100046 of 2022
ORDER
1. Sri.Prakash Jawalakar, learned counsel for the petitioner who appears through video conference seeks for permission to withdraw the above petition.
2. Accepting the said request, the petition is dismissed as withdrawn.
Sd/-
JUDGE SH